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[Cites 0, Cited by 0] [Section 22CC(4)] [Section 22CC] [Entire Act]

State of Tamilnadu - Subsection

Section 22CC(4)(i) in Tamil Nadu Prohibition Act, 1937

(i)the licence granted for vending liquor in bar, on or after the 23rd day of April 2002, under the Tamil Nadu Liquor (Retail Vending in Bar) Rules, 2002, shall be deemed to have been granted without the right of renewal;