Section 2(49) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965
(49)"Total Number of Councillors" in relation to a Council, means the total number of the elected [Councillors] [These words were substituted for the words 'and the co-opted and nominated Councillors if any' by Maharashtra 41 of 1994, Section 108(10).] of that Council;
