Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 89 in The Greater Noida Industrial Development Area Building Regulations, 1992

89. Specifications.

- The sheds shall be constructed on pillars and columns with wall not higher than 1.5 metres. The remaining height of the farm shed may be covered with netting or other similar material