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State of Mizoram - Section

Section 282 in Mizoram Excise Rules, 1983

282. Grant of rewards.

- Rewards may be granted by the Deputy Commissioner or the Commissioner to persons contributing to the prevention of offences under the Act, or to the detection or conviction of offenders against the Act, subject to such instructions as may be issued by the Government of Mizoram from time to time.
(7)Appeals and Revision