Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Goa - Subsection

Section 75(2)(c) in The Goa Co-operative Societies Act, 2001

(c)Whether the final statement of accounts prepared are in agreement with the books of accounts and records maintained;