Section 1 in Uttarakhand Unaided Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006
1. Short title, extent and commencement.
(1)This Act may be called the Uttarakhand Unaided Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006.(2)It extends to the whole of Uttarakhand.(3)It shall come into force at once.
