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[Cites 0, Cited by 0] [Section 28(7)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(7)(b) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(b)publish the order in such manner as it considers appropriate for the purpose of bringing it to the knowledge of persons likely to be affected by it; and