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State of Bihar - Section

Section 29 in Management and Working of the Forests

29. Timber received in sale depots to be measured and marked.

- (i) All logs and scantlings on reaching a sale depot will be measured and marked in such manner as may be ordered by the Conservator. The number or measurement, or both as the case may be of the logs and scantlings must be entered daily in the Register of Receipts as they are taken charge of.
(ii)Sale-Mark. - Logs and scantlings, when sold, will be marked with the sale mark.