Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1179] [Entire Act] Bengal Presidency - Subsection Section 1179(iii) in Police Regulations, Bengal , 1943 (iii)Where the Superintendent's office adjoins the Magistrate's office, an allowance not exceeding Rs. 2 a month should be paid to one of the Magistrate's sweepers.
