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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(3)(b) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978

(b)All notifications issued under this Act shall, unless they are expressed to come into force on a particular day, come into force on the day on which they are published.