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[Cites 0, Cited by 0] [Section 113] [Entire Act]

Union of India - Subsection

Section 113(4) in Code on Social Security, 2020

(4)The Central Government, or as the case may be, the State Government shall make such contribution in a scheme as may be specified therein.Explanation. - For the purposes of this section, the term "Aadhaar" shall have the same meaning as is assigned to it in section 142.