Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(a) in THE CENTRAL INDUSTRIAL SECURITY FORCE (AMENDMENT) ACT, 2009

(a)in the marginal heading, after the words "public sector", the words ", joint venture or private sector" shall be inserted;