Andhra Pradesh High Court - Amravati
Andhra Pradesh Contributory Pension ... vs The State Of Andhra Pradesh, on 19 August, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Main Case: W.P.No.21893 of 2025 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE
01. 19.08.2025 VN, J Heard learned counsel for the petitioner. At request of learned Assistant Government Pleader for Services-I, for filing counter-affidavit, post the matter on 17.09.2025.
______ VN, J SNI