Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 88]

Supreme Court - Daily Orders

Commissioner Of Income Tax-Iii vs Dimension Apparels Pvt. Ltd. on 20 March, 2015

Bench: Madan B. Lokur, Adarsh Kumar Goel

     ITEM NO.35+57                                 COURT NO.9                             SECTION IIIA

                                 S U P R E M E C O U R T O F                     I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s)               for     Special    Leave        to    Appeal       (C)......CC       No(s).
     4493/2015

     (Arising out of impugned final judgment and order dated 08/07/2014
     in ITA No. 328/2014 passed by the High Court Of Delhi At New Delhi)

     COMMISSIONER OF INCOME TAX-III                                                     Petitioner(s)

                                                          VERSUS

     DIMENSION APPARELS PVT. LTD.                       Respondent(s)
     (With appln. (s) for c/delay in filing SLP and office report)

     SLP (C)...CC No. 3817/2015
     (With application for c/delay in filing SLP and office report)

     Date : 20/03/2015                  These petitions were called on for hearing
                                        today.

     CORAM :                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                                        HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                  Mr. P.S. Narasimha, ASG
                                        Ms. Rekha Pandey, Adv.
                                        Mr. Abhinav Mukherjee, Adv.
                                        Mrs. Anil Katiyar,Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following

                                                       O R D E R

Issue notice on the application(s) for condonation of delay as also on the special leave petitions.

Tag with CC 5908/2012.

Signature Not Verified

(MEENAKSHI KOHLI) Digitally signed by Meenakshi Kohli Date: 2015.03.21 (JASWINDER KAUR) COURT MASTER 07:33:07 IST Reason: COURT MASTER