Supreme Court - Daily Orders
Commissioner Of Income Tax-Iii vs Dimension Apparels Pvt. Ltd. on 20 March, 2015
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.35+57 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
4493/2015
(Arising out of impugned final judgment and order dated 08/07/2014
in ITA No. 328/2014 passed by the High Court Of Delhi At New Delhi)
COMMISSIONER OF INCOME TAX-III Petitioner(s)
VERSUS
DIMENSION APPARELS PVT. LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
SLP (C)...CC No. 3817/2015
(With application for c/delay in filing SLP and office report)
Date : 20/03/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. P.S. Narasimha, ASG
Ms. Rekha Pandey, Adv.
Mr. Abhinav Mukherjee, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application(s) for condonation of delay as also on the special leave petitions.
Tag with CC 5908/2012.
Signature Not Verified(MEENAKSHI KOHLI) Digitally signed by Meenakshi Kohli Date: 2015.03.21 (JASWINDER KAUR) COURT MASTER 07:33:07 IST Reason: COURT MASTER