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Union of India - Section

Section 5 in The Prevention Of Cruelty To Animals (Transport Of Animals On Foot) Rules, 2001

5. Certain animals not to transport on foot .-New born animals of which the navel has not completely healed, diseased, blind, emaciated, lame, fatigued, or having given birth during the preceding seventy two hours or likely to give birth during transport shall not be transported on foot.