Section 4 in Joint Electricity Regulatory Commission for the State of Goa and Union territories (Constitution and Manner of Application of Fund, Form and Time for Preparation of Budget) Rules, 2016
4. The Fund shall be applied for meeting the.
(a)salary, allowances and other remuneration of the Chairperson, Members, Secretary, officers and other employees of the Joint Commission;(b)expenses of the Joint Commission in discharge of its functions under section 86 of the Act;(c)expenses on objects and for purposes authorised by the Act.
