Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 55 in The M.P. Municipal Accounts Rules, 1971 55. Cattle registration fees, receipts for shall be in Form No. 45 both the foil and counter foil being signed by the Registrar, who will maintain a collection register in Form No. 46.
