Delhi High Court - Orders
Nirmala Dhasmana vs Hemant Dhasmana & Ors on 11 January, 2021
Author: Navin Chawla
Bench: Navin Chawla
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 150/2019 & CM Nos.8954/2020, 34090/2021
NIRMALA DHASMANA ..... Petitioner
Through None.
versus
HEMANT DHASMANA & ORS .... Respondents
Through Mr.H.P.Singh, Adv.
(Mob.No.9810008116)
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 11.01.2021 A request for hearing to be conducted through video conferencing has been made on behalf of the learned counsel for the petitioner.
Relist on 27th January, 2021.
NAVIN CHAWLA, J JANUARY 11, 2021/Arya