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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 14(1)(b) in Arunachal Pradesh Water Supply Act, 2015

(b)Stores, possesses or otherwise keeps in his premises, custody or control, any material or meter without the consent of its owner, whether or not the act is done for profit or gain; or