Allahabad High Court
Yugul Kishore vs Zila Basic Shiksha Adhikari & Others on 22 July, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 26 Case :- WRIT - A No. - 27453 of 1997 Petitioner :- Yugul Kishore Respondent :- Zila Basic Shiksha Adhikari & Others Petitioner Counsel :- R.S. Mishra,I.Singh Vatsa Respondent Counsel :- Sc,B.N. Chaturvedi,Manoj Kumar Singh,O.P.S.Sikarwar,R. Chandra,R.K.Pandey Hon'ble Anil Kumar,J.
Case has been called out in the revised list. None is present on behalf of the petitioner whereas Sri O.P.S.Sikarwar, learned counsel for the respondents is present. Under these circumstances , the Court has no option but to dismiss the writ petition for want of prosecution. The writ petition is accordingly dismissed for want of prosecution. Interim order, if any, stands vacated. Order Date :- 22.7.2010 dk/-