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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2)(e) in The Rajasthan Motor Vehicles Taxation Act, 1951

(e)regulating the method of [determination] [Substituted by Rajasthan Act No. 20 of 1982 w.e.f. 1-10-82.], payment and recovery of tax;