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[Cites 0, Cited by 0] [Section 49(11)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(11)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(b)Where a surviving person has ceased to be the guardian of such hold or children, such family pension shall be payable to the person who is the actual guardian of such child or children.