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State Consumer Disputes Redressal Commission

Shri Bhaurao D Nerkar vs Shri.Dilip Harising Solanki & Ors. on 20 January, 2014

  
 
 
 
 
 
 STATE CONSUMER DISPUTES REDRESSAL COMMISSION, 
  
 






 
            	



 



 

STATE CONSUMER
DISPUTES REDRESSAL COMMISSION,  

 

MAHARASHTRA,
CIRCUIT BENCH AT   NAGPUR

 

5th
Floor, Administrative Building No. 1, Civil Lines, Nagpur-440 001

 

  

 

First Appeal No.
A/10/690

 

(Arisen out of Order
Dated 27/09/2010 in Case No. CC/52/10 of Addl.D.F.Nagpur)

 

  

 

Shri Bhaurao D Nerkar

 

R/o.Plot no 261-A,

 

Parishram Near Water Tank 

 

Laxminagar 

 

  Nagpur  ...........Appellant(s)

 

  

 

Versus 

 

  

 

Shri.Dilip Harising Solanki

 

F 108,Altratek Cement Limited 

 

Awarpur,Tah-Korapna,

 

Dist-Chandrapur  ...........Respondent(s)
 

First Appeal No. A/10/691 (Arisen out of Order Dated 27/09/2010 in Case No. CC/53/10 of Addl.D.F.Nagpur)   Shri Bhaurao D Nerkar Plot NO. 261-A,Parishram Near Water Tank Laxminagar Nagpur ..........Appellant(s)   Versus   Ramakrishna Bapuji Vadaskar F-96 Altratek Cement Ltd Awarpur Tah. Korapna Dist. Chaqndrapur ...........Respondent(s)   First Appeal No. A/10/692 (Arisen out of Order Dated 27/09/2010 in Case No. CC/54/10 of Addl.D.F.Nagpur)   Bhaurao D Nerkar Plot NO. 261-A,Parishram Near Water Tank Laxminagar Nagpur ...........Appellant(s)   Versus   Shri Bhaskar Ambadasji Dhabore F-20 Altratek Cement Ltd Awarpur Tah. Korapna Dist. Chaqndrapur ...........Respondent(s)   First Appeal No. A/10/693 (Arisen out of Order Dated 27/09/2010 in Case No. CC/55/10 of Addl.D.F.Nagpur)    Bhaurao D Nerkar Plot No. 261-A,Parishram Near Water Tank Laxminagar Nagpur ...........Appellant(s)   Versus   Tapas kumar Roy Chaoudhary F-10 Altratek Cement Ltd Awarpur Tah. Korapna Dist. Chaqndrapur ...........Respondent(s)     First Appeal No. A/10/694 (Arisen out of Order Dated 27/09/2010 in Case No. CC/56/10 of Addl.D.F.Nagpur)   Bhaurao D Nerkar Plot No. 261-A,Parishram Near Water Tank Laxminagar Nagpur ...........Appellant(s)   Versus   Vikas B Awaghde F-97 Altratek Cement Ltd Awarpur Tah. Korapna Dist. Chaqndrapur ...........Respondent(s)   First Appeal No. A/10/695 (Arisen out of Order Dated 27/09/2010 in Case No. CC/10/57 of Addl.D.F. Nagpur)    Bhaurao Dhonbaji Nerkar Plot No. 261-A,Parishram Near Water Tank Laxminagar Nagpur ...........Appellant(s)   Versus   Rahul Sudhamji Nagrale E-26 Altratek Cement Ltd Awarpur Tah. Korapna Dist. Chaqndrapur ...........Respondent(s)     BEFORE: Hon'ble Mr. B.A.Shaikh Presiding Member   Hon'ble Mr.N. Arumugam Member     PRESENT: Adv.

Mr S B Solat .........For the Appellant   Adv. Mr A Wagh .........For the Respondent   ORDER (Passed on 20.01.2014)   Per Mr B A Shaikh, Hon'ble Presiding Member   Adv. Mr S B Solat is present for the appellant. Adv. Mr Abhijeet Wagh is present for the respondent. Adv. Mr Solat filed a Pursis, stating that Shri Bhaurao Dhondbaji Nerkar, who filed the present appeal, died on 07.09.2013 and he has no further instruction in the appeal. He also made similar statement orally before us.

 

In view of the said Pursis, it is clear that the appellant died on 07.09.2013 and the Legal Heirs are not brought on record till this date.

 

Hence, appeal is dismissed as abated.

   

[ B.A.SHAIKH ] PRESIDING MEMBER       [ N. ARUMUGAM ] MEMBER sj