State Consumer Disputes Redressal Commission
Shri Bhaurao D Nerkar vs Shri.Dilip Harising Solanki & Ors. on 20 January, 2014
STATE CONSUMER DISPUTES REDRESSAL COMMISSION,
STATE CONSUMER
DISPUTES REDRESSAL COMMISSION,
MAHARASHTRA,
CIRCUIT BENCH AT NAGPUR
5th
Floor, Administrative Building No. 1, Civil Lines, Nagpur-440 001
First Appeal No.
A/10/690
(Arisen out of Order
Dated 27/09/2010 in Case No. CC/52/10 of Addl.D.F.Nagpur)
Shri Bhaurao D Nerkar
R/o.Plot no 261-A,
Parishram Near Water Tank
Laxminagar
Nagpur ...........Appellant(s)
Versus
Shri.Dilip Harising Solanki
F 108,Altratek Cement Limited
Awarpur,Tah-Korapna,
Dist-Chandrapur ...........Respondent(s)
First Appeal No. A/10/691 (Arisen out of Order Dated 27/09/2010 in Case No. CC/53/10 of Addl.D.F.Nagpur) Shri Bhaurao D Nerkar Plot NO. 261-A,Parishram Near Water Tank Laxminagar Nagpur ..........Appellant(s) Versus Ramakrishna Bapuji Vadaskar F-96 Altratek Cement Ltd Awarpur Tah. Korapna Dist. Chaqndrapur ...........Respondent(s) First Appeal No. A/10/692 (Arisen out of Order Dated 27/09/2010 in Case No. CC/54/10 of Addl.D.F.Nagpur) Bhaurao D Nerkar Plot NO. 261-A,Parishram Near Water Tank Laxminagar Nagpur ...........Appellant(s) Versus Shri Bhaskar Ambadasji Dhabore F-20 Altratek Cement Ltd Awarpur Tah. Korapna Dist. Chaqndrapur ...........Respondent(s) First Appeal No. A/10/693 (Arisen out of Order Dated 27/09/2010 in Case No. CC/55/10 of Addl.D.F.Nagpur) Bhaurao D Nerkar Plot No. 261-A,Parishram Near Water Tank Laxminagar Nagpur ...........Appellant(s) Versus Tapas kumar Roy Chaoudhary F-10 Altratek Cement Ltd Awarpur Tah. Korapna Dist. Chaqndrapur ...........Respondent(s) First Appeal No. A/10/694 (Arisen out of Order Dated 27/09/2010 in Case No. CC/56/10 of Addl.D.F.Nagpur) Bhaurao D Nerkar Plot No. 261-A,Parishram Near Water Tank Laxminagar Nagpur ...........Appellant(s) Versus Vikas B Awaghde F-97 Altratek Cement Ltd Awarpur Tah. Korapna Dist. Chaqndrapur ...........Respondent(s) First Appeal No. A/10/695 (Arisen out of Order Dated 27/09/2010 in Case No. CC/10/57 of Addl.D.F. Nagpur) Bhaurao Dhonbaji Nerkar Plot No. 261-A,Parishram Near Water Tank Laxminagar Nagpur ...........Appellant(s) Versus Rahul Sudhamji Nagrale E-26 Altratek Cement Ltd Awarpur Tah. Korapna Dist. Chaqndrapur ...........Respondent(s) BEFORE: Hon'ble Mr. B.A.Shaikh Presiding Member Hon'ble Mr.N. Arumugam Member PRESENT: Adv.
Mr S B Solat .........For the Appellant Adv. Mr A Wagh .........For the Respondent ORDER (Passed on 20.01.2014) Per Mr B A Shaikh, Hon'ble Presiding Member Adv. Mr S B Solat is present for the appellant. Adv. Mr Abhijeet Wagh is present for the respondent. Adv. Mr Solat filed a Pursis, stating that Shri Bhaurao Dhondbaji Nerkar, who filed the present appeal, died on 07.09.2013 and he has no further instruction in the appeal. He also made similar statement orally before us.
In view of the said Pursis, it is clear that the appellant died on 07.09.2013 and the Legal Heirs are not brought on record till this date.
Hence, appeal is dismissed as abated.
[ B.A.SHAIKH ] PRESIDING MEMBER [ N. ARUMUGAM ] MEMBER sj