Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Madhya Pradesh High Court

Sher Mohammad Deceased Thr. Lrs Idris ... vs Om Prakash Gupta on 21 December, 2022

Author: Deepak Kumar Agarwal

Bench: Deepak Kumar Agarwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR SA No. 2887 of 2022 (SHER MOHAMMAD DECEASED THR. LRS IDRIS MOHAMMAD AND OTHERS Vs OM PRAKASH GUPTA AND OTHERS) Dated : 21-12-2022 Shri P.C. Chandil, counsel for the appellant.

Record of the Courts below be called for. List thereafter.

(DEEPAK KUMAR AGARWAL) JUDGE Van VANDANA VERMA 2022.12.21 14:22:18 -08'00'