Madhya Pradesh High Court
Sher Mohammad Deceased Thr. Lrs Idris ... vs Om Prakash Gupta on 21 December, 2022
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR SA No. 2887 of 2022 (SHER MOHAMMAD DECEASED THR. LRS IDRIS MOHAMMAD AND OTHERS Vs OM PRAKASH GUPTA AND OTHERS) Dated : 21-12-2022 Shri P.C. Chandil, counsel for the appellant.
Record of the Courts below be called for. List thereafter.
(DEEPAK KUMAR AGARWAL) JUDGE Van VANDANA VERMA 2022.12.21 14:22:18 -08'00'