Section 9(1)(c) in Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1)(c) in Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971

(c)partly in cash (to be paid by cheque drawn, on the Reserve Bank) and partly in such number of securities specified in sub-clause (i) or sub-clause (ii), or both of clause (b), as may be required by the person interested, or

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State of Tamilnadu - Subsection

Section 9(1)(c) in Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971