Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 29 in State of Nagaland Act, 1962 29. Amendment of Act 37 of 1956.-As from the appointed day, in Section 15 of the States Reorganisation Act, 1956, in clause (c), for the words, "and Assam", the words "Assam and Nagaland" shall be substituted.
