Madhya Pradesh High Court
Mithlesh vs The State Of Madhya Pradesh on 11 December, 2018
1 MCRC-47607-2018 The High Court Of Madhya Pradesh MCRC-47607-2018 (MITHLESH Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 11-12-2018 Shri A.D. Mishra, counsel for the applicant. Shri A.N. Gupta, Govt. Adv. for the State. Learned counsel for the applicant prays for and is granted a week's time to argue the matter.
List after a week.
(VISHNU PRATAP SINGH CHAUHAN) JUDGE pn Digitally signed by PANKAJ NAGLE Date: 2018.12.12 12:02:33 +05'30'