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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(9) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(9)At the hearing of the case by the council, or committee, the complainant and also the medical practitioner concerned may, if they so desire, be represented or assisted by pleaders.