Section 2(j) in The U.P. Controlled Cotton Cloth and Yarn Dealers' Licensing Order, 1957

[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(j) in The U.P. Controlled Cotton Cloth and Yarn Dealers' Licensing Order, 1957

(j)"Textile Controller" means the Provincial Textile Controller appointed by the State Government and includes a Deputy or an Assistant Textile Controller;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 2(j) in The U.P. Controlled Cotton Cloth and Yarn Dealers' Licensing Order, 1957