Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] British India - Subsection Section 4(a) in British Nationality Act, 1948 (a)his father possesses such immunity from suit and legal process as it accorded to an envoy of a foreign sovereign power accredited to His Majesty, and is not a citi zen of the United Kingdom and Colonies; or
