Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15B] [Entire Act] State of Kerala - Subsection Section 15B(a) in The Kerala Value Added Tax Act, 2003 (a)get registration with effect from the date of commencement of business irrespective of the date of application;
