Section 24 in Tamil Nadu Palm Products Development Board Act, 1993
24. Power to write off irrecoverable amount.
- The Board may write off any amount whatsoever due to it, whether under a contract or otherwise or any sum payable in connection therewith, if in its opinion, such amount or sum is irrecoverable:Provided that the Board shall, before writing off any such amount or sum exceeding ten thousand rupees, obtain the sanction of the Government.
