Madras High Court
All India General Insurance Obc ... vs United India Insurance Company Limited on 3 December, 2018
Author: R.Mahadevan
Bench: R.Mahadevan
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 03.12.2018
CORAM
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
W.P.No.22077 of 2009
and
M.P.No.1 of 2009
All India General Insurance OBC Employees
Welfare Association (Regd 203/98)
Rep by its President J.E.Samuel
C/o.United India Insurance Company Limited,
24, Whites Road,
Chennai – 14. ... Petitioner
Vs
1. United India Insurance Company Limited,
24, Whites Road, Chennai – 14.
Rep by its Chairman cum Managing Director.
2. National Insurance Company Limited,
3, Middleton Street,
Calcutta – 71.
Rep by its Chairman cum Managing Director.
3. New India Assurance Company Limited,
84, M.G.Road, Fort
Mumbai – 400 001.
Rep by its Chairman cum Managing Director.
4. Oriental Insurance Company Limited,
A/25-27, Asif Ali Road,
New Delhi – 110 002.
Rep by its Chairman cum Managing Director.
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2
5. General Insurers (Public Sector) Association of India (GIPSA)
3rd Floor, Jeevan Vihar (Rear Portion),
Parliament Street, New Delhi – 110 001.
Rep by its Chairman. ... Respondents
Petition filed under Article 226 of the Constitution of India to
issue a Writ of Mandamus, directing the respondents to allow the
petitioner association in the on going Check-Off facility scheduled to be
completed on 17.11.2009.
For Petitioner : Mr.Z.A.Khan
ORDER
The learned counsel appearing for the petitioner has submitted that the matter in the writ petition has become infructuous.
2. Recording the above, the writ petition is dismissed as one having become infructuous. No costs. Consequently, the connected miscellaneous petition is also dismissed.
03.12.2018 Index : Yes/ No Internet : Yes/No KM/ARB http://www.judis.nic.in 3 To
1.The Chairman cum Managing Director, United India Insurance Company Limited, 24, Whites Road, Chennai – 14.
2.The Chairman cum Managing Director, National Insurance Company Limited, 3, Middleton Street, Calcutta – 71.
3.The Chairman cum Managing Director, New India Assurance Company Limited, 84, M.G.Road, Fort Mumbai – 400 001.
4.The Chairman cum Managing Director, Oriental Insurance Company Limited, A/25-27, Asif Ali Road, New Delhi – 110 002.
5.The Chairman, General Insurers (Public Sector) Association of India (GIPSA) 3rd Floor, Jeevan Vihar (Rear Portion), Parliament Street, New Delhi – 110 001.
http://www.judis.nic.in 4 R.MAHADEVAN, J.
ARB W.P.No.22077 of 2009 and M.P.No.1 of 2009 03.12.2018 http://www.judis.nic.in