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[Cites 0, Cited by 0] [Section 263] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 263(d) in Arunachal Pradesh Municipal Act, 2007

(d)lay down and determine the position and direction of a street or streets in any part of the municipal area notwithstanding that no proposal for the erection of any building in its vicinity has been received, or