Section 1st(2) in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961
(2)Rent amounting to Rs shall be payable by me each year, in the following instalments on the following dates, namely :.......Rupees on the................day of...............Rupees on the................day of........Description of the landKhasra No. of fields.............Area.........Village..........Tahsil........
