Chattisgarh High Court
Smt. Saumya Chaurasia vs Directorate Of Enforcement, Goi on 20 February, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MCRC No. 1258 of 2023
Smt. Saumya Chaurasia Versus Directorate Of Enforcement, GOI.
20.02.2023 Mr. Harshwardhan Parganiha, counsel for the applicant.
Dr. Saurabh Pandey, counsel for the respondent.
List the case before a Bench in which I (Sachin Singh Rajput, J) am not a member.
Sd/-
(Sachin Singh Rajput) JUDGE PAWAN