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Chattisgarh High Court

Smt. Saumya Chaurasia vs Directorate Of Enforcement, Goi on 20 February, 2023

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                             MCRC No. 1258 of 2023
          Smt. Saumya Chaurasia Versus Directorate Of Enforcement, GOI.



20.02.2023         Mr. Harshwardhan Parganiha, counsel for the applicant.

                   Dr. Saurabh Pandey, counsel for the respondent.

List the case before a Bench in which I (Sachin Singh Rajput, J) am not a member.

Sd/-

(Sachin Singh Rajput) JUDGE PAWAN