Section 40(2)(n) in Himachal Pradesh General Sales Tax Act, 1968
(n)the particulars of bills of sales or delivery note referred to in sub-section (2) of section 22, the particulars of declaration to be given under sub-section (3) of that section, the form of transit slip (rahdari) referred to in the proviso to that sub-section and the conditions on which delivery of consignment of goods shall be taken under sub-section (7) of that section;