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[Cites 0, Cited by 0] [Section 115E(4)] [Section 115E] [Entire Act]

Union of India - Subsection

Section 115E(4)(xii) in The Central Motor Vehicles Rules, 1989

(xii)[ The reference fuel shall be as specified in Annexure IV-J for gasoline; Annexure S for E100 vehicles.] [Inserted by Notification No. G.S.R. 682 (E), dated 12.7.2016 (w.e.f. 2.6.1989).]