Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 47 in The M.P. Boiler Operation Engineers' Rules, 1968

47. Invalidity of original certificate.

- On the issue of a duplicate certificate, the original certificate shall cease to be valid and shall if in the possession or power of the holder thereof be returned to the office of the Chairman for cancellation.