Supreme Court - Daily Orders
Ajesh Luthra vs Ajay Bushan Pandey on 12 July, 2021
Bench: L. Nageswara Rao, Aniruddha Bose
ITEM NO.11 Court 6 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No.265/2021 in MA 2252/2020 in W.P.(C) No.640/2017
AJESH LUTHRA Petitioner(s)
VERSUS
AJAY BUSHAN PANDEY & ANR. Alleged contemnor/
Respondent(s)
Date : 12-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s)
Mr. V.K.Verma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable on 09.08.2021. Personal presence of the alleged contemnor(s) is dispensed with for the present.
(B.Parvathi) (Beena Jolly)
Court Master Court Master
Signature Not Verified
Digitally signed by
BALA PARVATHI
Date: 2021.07.13
17:13:57 IST
Reason: