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Supreme Court - Daily Orders

Ajesh Luthra vs Ajay Bushan Pandey on 12 July, 2021

Bench: L. Nageswara Rao, Aniruddha Bose

     ITEM NO.11                   Court 6 (Video Conferencing)            SECTION X

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     CONMT.PET.(C) No.265/2021 in MA 2252/2020 in W.P.(C) No.640/2017

     AJESH LUTHRA                                                       Petitioner(s)

                                                     VERSUS

     AJAY BUSHAN PANDEY & ANR.                                      Alleged contemnor/
                                                                    Respondent(s)


     Date : 12-07-2021 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE L. NAGESWARA RAO
                            HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)
                                         Mr. V.K.Verma, AOR

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice returnable on 09.08.2021. Personal presence of the alleged contemnor(s) is dispensed with for the present.





                          (B.Parvathi)                                (Beena Jolly)
                          Court Master                                Court Master




Signature Not Verified

Digitally signed by
BALA PARVATHI
Date: 2021.07.13
17:13:57 IST
Reason: