Bombay High Court
Khubchandani Healthparks Pvt Ltd vs Income Tax Officer-6(3)(4) And 2 Ors on 4 July, 2022
Bench: Dhiraj Singh Thakur, Abhay Ahuja
Y.S.Patil 1 215-WP-3027-2015.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3027 OF 2015
Khubhandani Healthparks Pvt Ltd. ... Petitioner
Versus
Income Tax Officer-6(3)(4) and Ors. ... Respondents
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Mr. Govind Jhaveri i/b Mr. B.V. Jhaveri for the Petitioner.
Mr. Suresh Kumar, for the Respondents.
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CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 4th JULY 2022
P.C. :-
1. List this Petition alongwith Writ Petition No. 418 of 2015 in terms of Order dated 10th February 2016.
2. Stand over in the week commencing from 22 nd August 2022.
3. Ad-interim relief granted earlier in terms of prayer clauses (c) and (d) shall continue to operate till next date.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Digitally signed by YUGANDHARA YUGANDHARA SHARAD SHARAD PATIL PATIL Date:
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