Section 7(2)(b) in The Rajasthan Electricity Duty Act, 1962

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

(b)enter and search any premises where energy is or is believed to be supplied for the purpose of-

(i)verifying the statements made in the books of account kept and returns submitted under section 6:

(ii)testing the reading of meters:

(iii)verifying the particulars required in connection with the levy of electricity duty: and

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