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[Cites 0, Cited by 0] [Section 62(9)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(9)(g) in Bihar Factories Rules, 1950

(g)Fire resisting doors or roller shutters shall be provided at appropriate places 3ong the escape routes to prevent spread of fire and smoKe particularly at the entrance of lifts or stairs were funnel of flue effect may be created inducing an upward spread of fire.