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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(1)(i) in The Orissa Grama Panchayats Act, 1964

(i)such portion of the rent or other proceeds of Government property as the State Government may direct to be placed to the credit of the Grama Fund;