Punjab-Haryana High Court
Sudhir Chander Rastogi vs M/S Curo India (P) Ltd on 24 September, 2014
Author: Inderjit Singh
Bench: Inderjit Singh
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IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Civil Revision No.6511 of 2014
Date of decision: 24.09.2014
Sudhir Chander Rastogi
...Petitioner
Versus
M/s Curo India (P) Ltd.
...Respondent
CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH
Present: Mr. Prateek Rathee, Advocate,
for the petitioner.
****
INDERJIT SINGH, J.
Learned counsel for the petitioner wishes to withdraw this petition.
Dismissed as withdrawn.
September 24, 2014 (INDERJIT SINGH)
vandana JUDGE
VANDANA VERMA
2014.09.24 15:26
I attest to the accuracy and
integrity of this document