Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 179 in Goa Prisons Rules, 2006

179. Transfer of female lunatics.

- A female criminal lunatic or a female lunatic prisoner sent to or from a Mental Hospital shall be accompanied by a female attendant or a female relative in addition to the usual escort. The Police Department shall, in the absence of a female relation, make arrangements for a female attendant and shall bear the traveling and other expenses incurred on behalf of the attendant.