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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Nagaland - Subsection

Section 74(2)(d) in Nagaland Forest Act, 1968

(d)to assist any Forest Officer or Police Officer demanding his aid in preventing the commission in such forest of any forest offence or ; when there is reason to believe that any such offence has been committed in such forest in discovering and arresting the offender;