Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] Union of India - Subsection Section 41(2)(j) in The Armed Forces Tribunal Act, 2007 (j)competent authority who may authorise legal practitioners or law officers to act as counsel under sub-section (2) of section 25;