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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(i)To sanction for payment, travelling allowance bills of the members of the Board and its committees, Boards of Studies and the Gazetted Officers in the Board's Office;