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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(a) in The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

(a)obtain licence under section 22 of the Banking Regulation Act, 1949 (10 of 1949);